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  • Nineteenth Law Commission   (Chairman Mr. Justice P. V. Reddi,  2009-2012)
No. of the Report Subject Year Of Submission
1 Conversion/reconversion to another religion - mode of proof 2010
2 Court-fees in Supreme Court vis-a-vis Corporate Litigation 2010
3 Compounding of (IPC) offences 2011
4 Amendment of Section 89 of the Code of Civil Procedure, 1908 and Allied provisions 2011
5 Expeditious Investigation and Trial of Criminal Cases Against 2012 Influential Public Personalities 2012
6 Costs in Civil Litigation 2012
7 Passive Euthanasia - A Relook 2012
8 Prevention of Interference with the freedom of Matrimonial Alliances 2012 (in the name of Honour and 2012
9 Section 498 A, IPC 2012

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