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Nineteenth Law Commission (Chairman Mr. Justice P. V. Reddi, 2009-2012)
No. of the Report
Subject
Year Of Submission
1
Conversion/reconversion to another religion - mode of proof
2010
2
Court-fees in Supreme Court vis-a-vis Corporate Litigation
2010
3
Compounding of (IPC) offences
2011
4
Amendment of Section 89 of the Code of Civil Procedure, 1908 and Allied provisions
2011
5
Expeditious Investigation and Trial of Criminal Cases Against 2012 Influential Public Personalities
2012
6
Costs in Civil Litigation
2012
7
Passive Euthanasia - A Relook
2012
8
Prevention of Interference with the freedom of Matrimonial Alliances 2012 (in the name of Honour and
2012
9
Section 498 A, IPC
2012
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